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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(3) in The U.P. Essential Commodities (Display of Prices and Stocks and Control of Supply and Distribution) Order, 1977

(3)Every wholesaler or retailer shall produce account books, stock register and other records referred to in sub-clauses (1) and (2) for inspection, if and when demanded by the Enforcement Officer.