Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Haryana - Subsection Section 14(iii) in The Haryana Kisan Kalyan Pradhikaran Act, 2018 (iii)to prepare a comprehensive land use policy for agriculture and allied sector and identify viable land holding size for agriculture to be profitable;
