Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(3) in Assam Tax Reimbursement for Eligible Tourism Units Scheme, 2018 (3)'Tourism Location' means whole of Assam excluding the area covered under the Guwahati Municipal Corporation.
