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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(4) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(4)He shall also exercise such powers and perform such duties of the Chancellor as the Chancellor may, by order in writing, delegate to him and such delegation may be subject to such restrictions and conditions as may be specified in such order.