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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1)(b) in Baroda Rajasthan Kshetriya Gramin Bank (Employees') Pension Regulations, 2018

(b)retires from the service on or after the effective date on account of any bodily or mental infirmity, which permanently, incapacitates him for the service.