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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1) in Tamil Nadu Transparency In Tenders Rules, 2000

(1)Procurement of different categories shall be effected by the following methods of tendering, namely:-
(i)Piece-work Contract
(ii)Lump-sum Contract
(iii)Turn-key Contract
(iv)Multi-stage contracting including pre-qualification and two cover system; and
(v)Fixed Rate Contract