Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Assam - Subsection

Section 29(3)(a) in Assam Shops and Establishments Act, 1971

(a)by the employee of an establishment either by himself or through the Union of which he is a member within three months from the date on which the offence is alleged to have been committed ; or