Punjab-Haryana High Court
Dr.Rajesh Kumar Sharma And Others vs Smt. Vinni Mahajan And Another on 11 September, 2012
Author: Mahesh Grover
Bench: Mahesh Grover
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
C.O.C.P.No.2661 of 2012 (O&M)
Date of decision : 11.9.2012
Dr.Rajesh Kumar Sharma and others
....Petitioners
Versus
Smt. Vinni Mahajan and another
...Respondents
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
....
Present : Mr.H.S.Dhindsa, Advocate
for the petitioners.
.....
MAHESH GROVER, J.
Learned counsel for the petitioners states that there are material discrepancies in the instant petition and he wishes to withdraw the same with liberty to file a fresh one with better particulars. Permitted to do so.
Dismissed as withdrawn with the liberty aforesaid granted. 11.9.2012 (MAHESH GROVER) JUDGE dss