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Punjab-Haryana High Court

Dr.Rajesh Kumar Sharma And Others vs Smt. Vinni Mahajan And Another on 11 September, 2012

Author: Mahesh Grover

Bench: Mahesh Grover

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
              CHANDIGARH


                               C.O.C.P.No.2661 of 2012 (O&M)

                               Date of decision : 11.9.2012


Dr.Rajesh Kumar Sharma and others
                                              ....Petitioners
              Versus

Smt. Vinni Mahajan and another
                                              ...Respondents

CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
                  ....

Present : Mr.H.S.Dhindsa, Advocate
          for the petitioners.
                          .....

MAHESH GROVER, J.

Learned counsel for the petitioners states that there are material discrepancies in the instant petition and he wishes to withdraw the same with liberty to file a fresh one with better particulars. Permitted to do so.

Dismissed as withdrawn with the liberty aforesaid granted. 11.9.2012 (MAHESH GROVER) JUDGE dss