Section 40(2)(l) in Assam Forest Regulation, 1891

[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Assam - Subsection

Section 40(2)(l) in Assam Forest Regulation, 1891

(l)prohibit absolutely or subject to conditions and rules, within specified local limits, the establishment of saw mills, saw pits, veneer mills, plywood factories and any kind of forest based industries for the purpose of conversion, manufacturing, peeling, slicing, cutting, burning, concealing, marking or supermaking the timber, altering or effecting any of the marks on the same and possession or carrying of marking hammers or other implements, used for making timber ; and

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State of Assam - Subsection

Section 40(2)(l) in Assam Forest Regulation, 1891