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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1)(iii) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(iii)to take steps to promote, organize and nurture institutions outside the Government (like producers, cooperatives, breeders, association, non-governmental organizations, voluntary organizations, other forms of people' bodies, enterprises and initiatives, and private input and livestock product manufacturing companies) to generate quality breeding inputs and for delivery of breeding services at the farmers, door-step on progressively self-generating and economically viable basis;