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[Cites 0, Cited by 0] [Section 1287] [Entire Act]

Bengal Presidency - Subsection

Section 1287(b) in Police Regulations, Bengal , 1943

(b)If machines cannot be repaired locally, they shall be sent when requiring repair, to the Deputy Controller of Stationery. The head of an office shall make necessary arrangements for the disposal or sale of all typewriters if they are condemned after the usual examination by the local representatives of the makers.