Andhra Pradesh High Court - Amravati
Deepti Travels vs The Flag Officer, Eastern Naval Command ... on 29 April, 2025
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
Main Case No: A.S.No.837 of 2010
PROCEEDING SHEET
Sl. OFFICE
No. Date ORDER NOTE
05. 29.04.2025 BVLNC,J
Learned counsel for the appellant
would submit that notice taken to respondent
Nos.1 and 2 were served on 21.04.2025 and 22.04.2025 respectively and sought time for filing proof of service.
List on 26.06.2025.
________ BVLNC,J PSA