Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Andhra Pradesh High Court - Amravati

Deepti Travels vs The Flag Officer, Eastern Naval Command ... on 29 April, 2025

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
             Main Case No: A.S.No.837 of 2010
                    PROCEEDING SHEET
Sl.                                                          OFFICE
No.    Date                        ORDER                      NOTE
05. 29.04.2025 BVLNC,J

                     Learned counsel for the appellant
              would submit that notice taken to respondent

Nos.1 and 2 were served on 21.04.2025 and 22.04.2025 respectively and sought time for filing proof of service.

List on 26.06.2025.

________ BVLNC,J PSA