Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(6)] [Section 15] [Entire Act] State of Karnataka - Subsection Section 15(6)(v) in R V University Act, 2019 (v)to nominate a person as a Member of the Nomination Committee as referred to in sub- section (2) of section 16 of this Act;