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Bombay High Court

Pr. Commissioner Of Income Tax -23 vs Dhfl Venture Capital Fund on 26 August, 2022

Bench: Dhiraj Singh Thakur, Abhay Ahuja

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INCOME TAX APPEAL(IT) NO. 565 OF 2018

 Pr. Commissioner Of Income Tax -23                    ....APPELLANTS
             V/S
 Dhfl Venture Capital Fund                             ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 26th August, 2022 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 14/10/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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