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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(o) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(o)to supervise and control the residence, conduct and discipline of the students of the University, and to make arrangements for promoting their health and welfare; and