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Himachal Pradesh High Court

Nagender vs . State Of H.P. on 31 August, 2023

Author: Virender Singh

Bench: Virender Singh

Nagender Vs. State of H.P. .

Cr. MP(M) No.2195 of 2023 31.08.2023 Present: Ms. Shikha Chauhan, Advocate vice Mr. Naresh Verma, Advocate, for the petitioner.

Mr. H.S. Rawat, Additional Advocate General for the respondent.

SI Ranjeet Singh, Police Station, of Jogindernagar, District Mandi, is also present along with record.

rt Status report filed. List for consideration on 4th September, 2023.

(Virender Singh) Judge August 31, 2023(ps) ::: Downloaded on - 02/09/2023 20:34:11 :::CIS