Himachal Pradesh High Court
Nagender vs . State Of H.P. on 31 August, 2023
Author: Virender Singh
Bench: Virender Singh
Cr. MP(M) No.2195 of 2023 31.08.2023 Present: Ms. Shikha Chauhan, Advocate vice Mr. Naresh Verma, Advocate, for the petitioner.
Mr. H.S. Rawat, Additional Advocate General for the respondent.
SI Ranjeet Singh, Police Station, of Jogindernagar, District Mandi, is also present along with record.
rt Status report filed. List for consideration on 4th September, 2023.
(Virender Singh) Judge August 31, 2023(ps) ::: Downloaded on - 02/09/2023 20:34:11 :::CIS