Section 2 in U.P. Prevention and Control of Malaria, Dengue, Kala-azar and any Vector Borne Disease Regulations, 2016
2. Definitions.
- In these regulations unless the context otherwise requires, -(a)"Infected Area" means any area of Uttar Pradesh infected with Malaria, Dengue, Kala-azar or any Vector Borne Disease.(b)"Controlling Officer" means an officer appointed under these regulations.(c)"Threatened Area" means any area, which is declared by the State Government under Regulation 3 as Threatened Area.
