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Jharkhand High Court

Jharkhand Teacher Training College ... vs The State Of Jharkhand And Ors on 8 December, 2015

                 IN   THE   HIGH   COURT   OF   JHARKHAND   AT   RANCHI
                                     W.P.(C) No. 1772 of 2014
                 Jharkhand   Teacher   Training   College   Association,   through   its 
                 authorized signatory, Chetlal Prasad     ...     ...     Petitioner
                                                 Versus
                 The State of Jharkhand & Others          ...     ...   Respondents
                                                  ­­­­­­
                 CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR
                                                  ­­­­­
                 For the Petitioner:      Mr. S.K.Gautam
                 For the Respondents: Mrs. I.Sen Choudhary
                                                  ­­­­­­

02/08.12.2015

  The   learned   counsel   for   the   petitioner   seeks   permission   to  withdraw   this   writ   petition,   as   the   same   has   been   rendered  infructuous.

Permission is granted.

Accordingly, the writ petition is dismissed as infructuous. 

Satish/­ (Shree Chandrashekhar, J)