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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(3)(v) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(v)expenses on collection, maintenance, dissemination and supply of all such information as may be of interest to the producers and other persons engaged in sale and purchase of agricultural produce including that relating to crop statistics and market intelligence ;