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State of Rajasthan - Section

Section 745C in Rules of the High Court of Judicature for Rajasthan, 1952

745C.

All petitions, applications, notes, etc. including copies thereof to be filed in election petitions shall be either printed, or type-written neatly and legibly with sufficient space between lines on strong and durable foolscap size paper or on a size of paper nearest to the foolscap size according to metric measure, with a margin of not less than 5 cms. Where such petitions, etc., as aforesaid consist of more sheets than one, they shall be stitched in book-form.