Securities And Exchange Board Of India - Subsection
Section 5(3) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001
(3)[ The Board may at its discretion waive or relax the strict application of the provisions of the regulations.] [Inserted by SEBI (Employees' Service) (Amendment) Regulations, 2010, w.r.e.f. 20-6-2008.]
