Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 37 in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

37. Annual report.

- The annual report on the working of the University shall be prepared under the direction of the Syndicate and shall include the annual accounts of the University and shall be submitted to the Senate on or before such date as may be prescribed by the Statutes and shall be considered by the Senate at its annual meeting and the Senate may pass resolutions thereon and communicate the same to the Syndicate for such action, if any, as may be specified in such resolutions :Provided that no decision shall be taken on the annual accounts nor shall there be anything in the resolutions on the annual report which may have the effect of anticipating the report of the auditors on the annual accounts.Finance, Accounts and the Audit of the University.