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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1)(a) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

(a)any money representing distributable sum payable to any creditor or creditors, he shall transfer, within five days of such money being due, in a separate special bank account known as the "Distributable Sum Account of M/s. _________________LLP (in liquidation)".