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Delhi High Court - Orders

Ram Khilari Through Lrs vs Tehsildar Jhatikra & Ors on 25 February, 2026

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~16
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 2062/2026 & CM APPLs. 10053/2026, 10054/2026
                                    RAM KHILARI THROUGH LRS                                                                 .....Petitioner
                                                                  Through:            Dr. Suman Chaudhary, Advocate.

                                                                  versus

                                    TEHSILDAR JHATIKRA & ORS.                                                              .....Respondents
                                                 Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                  ORDER

% 25.02.2026

1. Counsel for the Petitioner, who joins the proceedings through video conferencing mechanism, seeks an adjournment, stating that she would like to argue the matter in person.

2. Renotify on 10th March, 2026.

SANJEEV NARULA, J FEBRUARY 25, 2026 as This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/02/2026 at 20:41:24