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[Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act]

State of Himachal Pradesh - Subsection

Section 96(2)(b) in The Himachal Pradesh Panchayati Raj Act, 1994

(b)the plan priorities allocation of outlays to developments, horizontal and vertical linkages, implementation of guidelines issued by the Government, regular review of planning programmes, evaluation of important programmes and small savings schemes.