Supreme Court - Daily Orders
M/S Sunworld Residency Pvt. Ltd vs Raman Iyer on 21 August, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.55 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6458-6459/2023
(Arising out of impugned final judgment and orders dated 25-01-2023
in WC No. 27039/2022 and dated 09-02-2023 in CMMA No. 6/2023 passed
by the High Court of Judicature at Allahabad)
M/S SUNWORLD RESIDENCY PVT. LTD Petitioner(s)
VERSUS
RAMAN IYER & ORS. Respondent(s)
(IA No.65690/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.65692/2023-EXEMPTION FROM FILING O.T.)
Date : 21-08-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s)
Mr. Sumit Sinha, AOR
For Respondent(s)
Mr. Gaurav Choudhary, Adv.
Ms. Geetika Panwar, Adv.
For Mr. Gaurav Kejriwal, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the respondent No.1 seeking adjournment on the ground of personal difficulty, list on 11th September, 2023.
Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.08.23 (ANITA MALHOTRA) (AVGV RAMU)
16:58:25 IST
Reason: AR-CUM-PS COURT MASTER