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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(i) in The Kadi Sarva Vishwavidyalaya Act, 2007

(i)to administer and manage the University and such centres [***] [Deleted 'within the University campus' by Gujarat Act No. 3 of 2012, dated 15.3.2012.] for research, education and instruction as arc necessary for the furtherance of the objects of the University;