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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(10) in The Bar Council of Rajasthan Election Rules, 1968

(10)In case where a petition or petitions have been filed under sub-rule (1), no such voting papers or records shall be destroyed till all the election petitions are finally disposed of.