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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(3)(ii) in Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017

(ii)If any village organisation or self help group of "Jeevika" is working in the Ward, then one of its representatives shall be selected as a member of the Committee.