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Karnataka High Court

The Interim Diocesan vs The Church Of South India on 4 April, 2022

Author: H.B.Prabhakara Sastry

Bench: H.B.Prabhakara Sastry

     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

          DATED THIS THE 4TH DAY OF APRIL 2022

                           BEFORE

     THE HON'BLE Dr. JUSTICE H.B.PRABHAKARA SASTRY

        WRIT PETITION No.44609 OF 2018 (GM-CPC)

BETWEEN:

      THE INTERIM DIOCESAN
      ADMINISTRATIVE COMMITTEE
      FOR KARNATAKA SOUTHERN DIOCESE
      OF THE CHURCH OF SOUTH INDIA,
      BALMATTA,
      REPRESENTED BY ITS
      BISHOP AND POWER OF ATTORNEY
      HOLDER,
      RT.REV MOHAN MANORAJ
      BALMATTA,
      MANGALORE.

                                       ..PETITIONER

(By SRI. SAILESH S K, ADVOCATE )

AND

1.    THE CHURCH OF SOUTH INDIA
      REPRESENTED BY ITS MODERATOR,
      MAJOR,
      THE CHURCH OF SOUTH INDIA
      SYNOD SECRETARIAT,
      CATHEDRAL
      RESIDING AT CHENNAI
      TAMIL NADU 600086.

2.    THE SYNOD OF THE CHURCH OF
      SOUTH INDIA REPRESENTED
      BY ITS MODERATOR , MAJOR
      THE CHURCH OF SOUTH INDIA
                                      WP.No.44609/2018
                                 2


     SYNOD SECRETARIAT,
     CATHEDRAL,
     RESIDING AT CHENNAI
     TAMIL NADU-600086.

3.   THE CHURCH OF SOUTH INDIA
     TRUST ASSOCIATION, A COMPANY
     REGISTERED UNDER THE
     COMPANYS ACT 1913.
      HAVING IS REGISTERED
     OFFICE AT CHENNAI AND
     REPRESENTED BY ITS
     HON. SECRETARY
     REV D.R.SADANANDA
     AGED ABOUT 55 YEARS,
     RESIDING AT CHENNAI
     TAMIL NADU.

4.   REV .EDMIN WALTER
     S/O PETER KOTAIN
     MAJOR,
     NEAR NILGIRIS MILK DAIRY,
     BALMATTA,
     NEW ROAD
     MANGALORE.

5.   REV. HARRY JOHN
     FATHER'S NAME NOT KNOWN
     MAJOR
     CSI HARDWICKE MEMORIAL CHURCH
     VANIVILAS ROAD,
     MYSORE.

6.   REV. D PUSHPARAJ
     FATHER'S NAME NOT KNOWN
     MAJOR,
     CSI CHURCH HOLENARASIPURA
     HASSAN DISTRICT.

7.   JAYAKAR SADHU
     FATHER'S NAME NOT KNOWN
     MAJOR
     HASSAN.
                                           WP.No.44609/2018
                               3


8.   DR. (MISSS) A STEPHENS
     FATHER'S NAME NOT KNWON
     MAJOR
     ANITA CLINIC
     NO.21, WESLY ROAD
     MYSORE.

9.   MRS. SUNDARAM CHINTAMANY
     W/O REV. CHNATAMANI
     MAJOR,
     CSI SAWDEY MEMORIAL CHURCH,
     MANDYA.

10 . S. J. SANNATHA KUMAR
     FATHER'S NAME NOT KNOWN
     MAJOR
     HARDWICKE HIGH SCHOOL,
     MYSORE.

11 . THE EVANGELICAL MISSIONARY SOCIETY
     BASEL (BASEL MISION),
     REPRESENTED BY ITS PRESIDENT
     REV. W.GENGWAGEL,
     CH4003,
     BASEL.

12 . THE UNITED BASEL MISSION
     CHURCH TRUST ASSOCIATION
     IN INDIA
     REPRESENTED BY ITS CHAIRMAN
     EVANGELISCHIS MISSIONSWERK,
     STULTGART,
     VOGELSANGSTRASSE-62
     GERMANY.

13 . THE KARNATAKA CHRISTIAN
     EDUCATIONAL SOCIETY,
     BALMATTA, MANGALORE
     REPRESENTED BY
     REV. HANIBAL KABRAL,
     PRINCIPAL,
     KARNATAKA TECHNICAL COLLEGE.
                                      WP.No.44609/2018
                                 4


14 . CHRISTOPHER KARKADA
     S/O DEVADATTA KARKADA
     AGED ABOUT 83 YEARS,
     PRASAD APARTMENTS,
     BALMATTA ROAD,
     BANDORE WELL,
     MANGALORE-575001


15 . V. I. JOSHUA
     S/O LATE EZRA JOSHUA
     AGED ABOUT 68 YEARS,
     OPP. YMCA,
     SHATHI CHURCH ROAD,
     MANGALORE.

16 . DR. L. L. JOSHUA
     S/O LATE I. JOSHUA
     AGED ABOUT 61 YEARS,
     RESIDING AT JOSHUA COMPOUND,
     BALMATTA, NEW ROAD,
     MANGALORE.

17 . LT. M. D. MUTHU
     S/O JOSHIYA MUTHU,
     AGED ABOUT 86 YEARS,
     SEA VIEW,
     NEAR RC CHURCH,
     MANIPAL.

18 . NEWMAN L. ISAAC
     S/O LATE SAMUEL S. ISAAC,
     AGED ABOUT 74 YEARS,
     ISSACS CORNER,
     KOLAMBE,
     UDUPI.

19 . S. C. KARKADA
     S/O WELVIN D. KARKADA,
     AGED ABOUT 70 YEARS,
     KARKADA COMPOUND,
     UDUPI.
                                                 WP.No.44609/2018
                                5


20 . E. HEBICH KOTIAN
     S/O VICTOR KOTIAN,
     AGED ABOUT 70 YEARS,
     NEAR HEBICH MEMORIAL CHURCH,
     GORIGUDDA,
     MANGALORE.

21 . ALWYN D. SOANS
     S/O LATE E. B. SOANS,
     AGED ABOUT 65 YEARS,
     NO.2, TWIN COTTAGE,
     BALMATTA,
     MISSION COMPOUND,
     MANGALORE.

22 . ALWYN M. ANANDA
     S/O T.ANANDA,
     AGED ABOUT 58 YEARS,
     NEAR SHANTHI CHURCH,
     BALMATTA,
     MANGALORE.

23 . VINCENT S. KARKADA
     S/O IMMANUEL D. KARKADA
     AGED ABOUT 50 YEARS,
     NO.5-1-117B,
     NEAR MISSION COMPOUND
     UDUPI.
                                                ...RESPONDENTS


      This Writ Petition is filed under Article 227 of the
Constitution of India praying to issue an order or direction in the
nature of a writ of certiorari quashing Annexure A passed by the
learned District Judge, Dakshina Kannada on 19-3-2018 in
O.S.No.7/1991 and issue an order or direction in the nature of a
writ of certiorari staying all further proceedings pending before
the District Court in O.S.No.7/1991 pending disposal of the Civil
Appeal No.4813/2017, pending before the Hon'ble Supreme
                                                     WP.No.44609/2018
                                   6


Court and for costs and such other relief as this Hon'ble Court
deems fit in the interest of justice and equity.


      This Writ Petition coming on for Orders through Physical
Hearing/Video Conferencing Hearing, this day, the Court made
the following:



                                ORDER

None appear for the petitioner either physically or through Video Conference. No reasons are forthcoming for his non-appearance.

2. In spite of granting several and sufficient opportunities, the petitioner has not complied the office objections. On 07.12.2021, this Court had made the following observations :

" At request, finally, two weeks' time is granted to do the needful, failing which, the petition shall stand dismissed."

3. In spite of the above, the learned counsel for the petitioner is neither present nor shown any reasons for his non-appearance nor even shown any reason for non-compliance of office objections. WP.No.44609/2018 7

Hence, the present Writ Petition is dismissed for non-compliance of office objections, as well for non-prosecution.

Sd/-

JUDGE bk/