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State of Rajasthan - Section

Section 79 in Rajasthan Factories Rules, 1951

79. Supply of milk and refreshment. — At least half a pint of clean pure milk shall be available for each child on every day. it is accommodated in the creche and the mother of such a child shall be allowed in the course of her daily work for intervals of at least 15 minutes each (other than those allowed under section 55) to feed the child. For children above two years of age, there shall be provided in addition an adequate supply of wholesome refreshment.