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[Cites 0, Cited by 0] [Section 47] [Entire Act]

NCT Delhi - Subsection

Section 47(1) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(1)In the event of a casual vacancy in the office of the Chairman or the Vice Chairman, the vacancy shall be filled as soon as possible-
(a)by nomination, in the case of a Marketing Committee constituted for the first time; and
(b)in any other case in the manner provided in Section 43.