Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 16 in Uttar Pradesh Control Of Goondas Act, 1970 16. Repeal of U. P. Ordinance No. 15 of 1970 The U. P. Control of Goondas Ordinance, 1970, is hereby repealed.
