Section 1(3)(xxiii) in The Employees' Provident Funds Scheme, 1952
(xxiii)[ as respects the establishments covered by the notification of the Government of India in the Ministry of Labour and Employment, No. G.S.R. 1458, dated the 2nd December, 1961, but not including the establishment referred to in sub-clause (xiv) come into force on the 31st day of December, 1961;] [Inserted by S.O. 3087, dated 20.12.1961.]