Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Manipur - Subsection Section 17(1) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962 (1)Any sum due under this Act shall be payable within thirty days of the date of service of the notice demanding the same.
