Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Bengal Presidency - Subsection Section 31(4) in Bengal Children Act, 1922 (4)Any order under this section may be enforced in the same manner as an order under section 488 of the Code of Criminal Procedure, 1898 (Act V of 1898).
