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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(xi) in Orissa Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulation, 2004

(xi)The difference between the subsidy received from the Government and actual disbursement to the entitled class of consumers shall be adjusted in the next year ;