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Union of India - Section
Section 6 in Life Insurance Corporation of India Development Officers (Revision of Terms and Conditions of Service) Rules, 1986
6. House Rent Allowance.
- [(1) The House Rent Allowance of the Development Officers except those who are allotted residential accommodation by the Corporation shall be as under:| Place of posting | Rate of House Rent Allowance |
| i. Cities of Mumbai, Kolkata, Chennai, NewDelhi, Noida, Faridabad, Ghaziabad, Gurgaon ,Navi Mumbai,Hyderabad, Bengaluru and other cities with population of 45 lakhsand above. | 10% of Pay, subject to the maximum of Rs. 3200/-per month |
| ii. Cities with population exceeding 12lakhs,but less than 45 lakhs and except those mentioned at (i)and any city in the State of Goa | 8% of Pay, subject to the maximum of Rs. 2700/-per month |
| iii. Other places | 7% of Pay, subject to the maximum of Rs. 2600/-per month |