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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(c) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(c)It is not submitted within period specified in rule 85 and no cause is shown for delay.
(ii)Where an appeal is withheld, the appellant shall be informed of the act the reasons therefor.
(iii)A list of appeals withheld, by any authority shall be submitted to the appellate authority at the end of every' quarter together with the reasons for withholding them.