Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10A(1)] [Section 10A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10A(1)(b) in The Liquefied Petroleum Gas (Regulation of Supply and Distribution) Order, 1993

(b)The rating certificate shall be issued in the format as prescribed in Schedule D to this Order and as per the forwarding letter given in Schedule E.