Deshmukh Enterprises Thr. Promoter D S ... vs Paramount Park D Tenant Co-Op Housing ... on 7 July, 2025

[Cites 0, Cited by 0]

Bombay High Court

Deshmukh Enterprises Thr. Promoter D S ... vs Paramount Park D Tenant Co-Op Housing ... on 7 July, 2025

Bench: Milind N. Jadhav

                                                                                           1.WP.12575.2022+.doc

HARSHADA H. SAWANT
      (P.A.)
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                    CIVIL APPELLATE JURISDICTION


                                        WRIT PETITION NO.12575 OF 2022

              Deshmukh Enterprises                          .. Petitioner
                          Versus
              Paramount Park D Tenant Co-Op Housing
              Society Ltd and Ors                           .. Respondents
                                               WITH
                            INTERIM APPLICATION NO.12273 OF 2024
                                                 IN
                               WRIT PETITION NO.12575 OF 2022
                                         ....................

               Ms. Preeti Walimbe, Advocate for Petitioner.
               Mr. Drupad Patil, Advocates for Respondent Nos.4 and 10.
               Mr. J. P. Patil, AGP for Respondent No.12.
                                                          ...................

                                                         CORAM : MILIND N. JADHAV, J.

                                                         DATE          : JULY 07, 2025
              P.C.:

1. Heard Ms. Walimbe, learned Advocate for Petitioner; Mr. Patil, learned Advocates for Respondent Nos.4 and 10 and Mr. Patil, learned AGP for Respondent No.12.

2. Parties have informed the Court that despite giving offer and counter offer, reconciliation have failed.

3. Learned Advocates are directed to prepare written submissions of of oral arguments and place them before the Court on the next adjourned date after making their submissions.

1 of 2 ::: Uploaded on - 07/07/2025 ::: Downloaded on - 01/08/2025 23:12:13 :::

1.WP.12575.2022+.doc

4. Stand over to 28th July, 2025 at 03:00 p.m for hearing.

H. H. SAWANT [ MILIND N. JADHAV, J. ] Digitally signed HARSHADA by HARSHADA HANUMANT HANUMANT SAWANT SAWANT Date: 2025.07.07 18:08:25 +0530 2 of 2 ::: Uploaded on - 07/07/2025 ::: Downloaded on - 01/08/2025 23:12:13 :::

Unlock Advanced Research with PRISMAI

Bombay High Court