Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117(5)] [Section 117] [Entire Act] Union of India - Subsection Section 117(5)(b) in The Coal Mines Regulations, 2017 (b)not be removed therefrom before the expiry of the said period, except by or with the previous approval in writing of the Regional Inspector.