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State of Tamilnadu - Section

Section 46 in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971

46. Certain rules not affected.

- Nothing in rule 41 and no provision of a permission granted under rule 40 or of a licence granted under rule 44 shall affect the operation of rules 3, 4, 5, 6, 7, 8, 9 and 10.