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Patna High Court - Orders

Sambhal Singh @ Sabhal Singh & Ors vs State Of Bihar on 18 March, 2010

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                            Cr.Misc. No.43734 of 2009
                        SAMBHAL SINGH @ SABHAL SINGH & ORS
                                      Versus
                                  STATE OF BIHAR
                                      ------


4/      18.03.2010

In the last paragraph of the order dated 03.03.2010, let the reference "in connection with Samastipur P.S. Case no. 22 of 2009" be corrected to read as "in connection with SC/ST Samastipur P.S. Case No. 22 of 2009".

Let the order be communicated through F.A.X. at the cost of the petitioners in connection with SC/ST Samastipur P.S. Case No. 22 of 2009 in the Court of C.J.M., Samastipur. 

shail                                        (Mandhata Singh, J.)