Securities Appellate Tribunal
Alankit Imaginations Ltd vs Nseil on 2 April, 2026
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 02.04.2026
Appeal No. 856 of 2022
Alankit Imaginations Ltd. ...Appellant
Versus
National Stock Exchange of India Ltd. ...Respondent
Mr. Abhiraj Arora, Advocate i/b Saraf and Partners for the
Appellant.
Mr. Rashid Boatwalla and Ms. Garima Jain, Advocates i/b
Manilal Kher Ambalal & Co. for the Respondent.
AND
Appeal No. 618 of 2023
Alankit Imaginations Ltd. ...Appellant
Versus
National Stock Exchange of India Ltd. ...Respondent
Mr. Abhiraj Arora, Advocate i/b Saraf and Partners for the
Appellant.
Mr. Shlok Bodas, Advocate i/b Parinam Law Associates for the
Respondent.
ORDER:
Learned Advocate for the appellant in Appeal No. 618 of 2023 seeks three weeks time to file reply to the additional affidavit. Granted.
2. Call on 30.04.2026.
Justice P.S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 02.04.2026 MADHUKAR Digitally signed by MADHUKAR BHALBAR BHALBAR Date: 2026.04.06 12:25:58 +05'30' msb