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Securities Appellate Tribunal

Alankit Imaginations Ltd vs Nseil on 2 April, 2026

BEFORE     THE      SECURITIES APPELLATE                                        TRIBUNAL
                           MUMBAI
                                                                    Date : 02.04.2026

                     Appeal No. 856 of 2022

  Alankit Imaginations Ltd.                                              ...Appellant
  Versus
  National Stock Exchange of India Ltd.                                  ...Respondent

  Mr. Abhiraj Arora, Advocate i/b Saraf and Partners for the
  Appellant.

  Mr. Rashid Boatwalla and Ms. Garima Jain, Advocates i/b
  Manilal Kher Ambalal & Co. for the Respondent.

                             AND
                     Appeal No. 618 of 2023
  Alankit Imaginations Ltd.                                              ...Appellant
  Versus
  National Stock Exchange of India Ltd.                                  ...Respondent

  Mr. Abhiraj Arora, Advocate i/b Saraf and Partners for the
  Appellant.

  Mr. Shlok Bodas, Advocate i/b Parinam Law Associates for the
  Respondent.

  ORDER:

Learned Advocate for the appellant in Appeal No. 618 of 2023 seeks three weeks time to file reply to the additional affidavit. Granted.

2. Call on 30.04.2026.

Justice P.S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 02.04.2026 MADHUKAR Digitally signed by MADHUKAR BHALBAR BHALBAR Date: 2026.04.06 12:25:58 +05'30' msb