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State of Uttar Pradesh - Section

Section 16 in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951

16. Physical Fitness.

- No person shall be appointed as a member of the service unless he possesses a sound health and is mentally fit and is free from any physical defect likely to interfere with the efficient discharge of his duties as a member of the service. Before a candidate is selected for admission to the college under Rule 5 (a) (2) or is appointed to the service under Rule 5 (b) (2) or 5 (c) (2), he must produce a medical certificate of health according to the rules and in the form prescribed by Government.