Section 101(1)(g) in Rajasthan Civil Services (Pension) Rules, 1996

[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Rajasthan - Subsection

Section 101(1)(g) in Rajasthan Civil Services (Pension) Rules, 1996

(g)if the rent had not been recovered up to the date of death and the family intends to retain Government accommodation for the permissible period from the date of death of the Government servant, details of the-

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State of Rajasthan - Subsection

Section 101(1)(g) in Rajasthan Civil Services (Pension) Rules, 1996