Section 22(7) in The Orissa State Transport Appellate Tribunal Rules, 1993
(7)File C.I. shall contain-(i)Table of contents;(ii)All other papers relating to the dispute, namely(a)Notices issued from the Court or Tribunal;(b)Memorandum of appearances;(c)Applications for adjournment;(d)Haziras;(e)Other correspondence.
