Himachal Pradesh High Court
Shashi Kumar vs . State Bank Of India on 21 March, 2023
Bench: Sabina, Satyen Vaidya
Shashi Kumar vs. State Bank of India .
CWP No.557 of 2023.
21.03.2023 Present: Mr. Atul Verma, Advocate, for the petitioner.
Let notice be issued to the respondents for 22 nd May, 2023.
r to (Sabina) Acting Chief Justice (Satyen Vaidya) Judge.
21st March, 2023.
(jai) ::: Downloaded on - 21/03/2023 20:37:44 :::CIS