Delhi District Court
Pawan Kumar Aggarwal & Ors. vs . State & Ors. on 17 September, 2019
SCC No. 26/19
Pawan Kumar Aggarwal & Ors. Vs. State & Ors.
Date of Decision: 17.09.2019
THE COURT OF ADMINISTRATIVE CIVIL JUDGE cum
ADDITIONAL RENT CONTROLLER cum COMMERCIAL CIVIL
JUDGE, NORTHWEST DISTRICT, ROHINI COURTS, DELHI
Presided by : Sh. Sunil Kumar Sharma, DJS.
1. Mr. Pawan Kumar Aggarwal
S/o Late Mr. Shiv Charan @ Shiv Charan Dass Aggarwal
@ Shiv Charan Dass Agarwal.
2. Mr. Ajay Gupta
S/o Late Mr. Shiv Charan @ Shiv Charan Dass Aggarwal
@ Shiv Charan Dass Agarwal.
3. Mr. Neeraj Gupta
S/o Late Mr. Shiv Charan @ Shiv Charan Dass Aggarwal
@ Shiv Charan Dass Agarwal.
All R/o GD24, Main Road
Pitampura, NorthWest, Delhi110088.
...Petitioners
Vs.
1. The State (Govt. of NCT of Delhi).
2. Mr. Harish Singhal @ Harish Kumar Singhal
H/o Ms. Poonam Singhal D/o Late Mr. Shiv Charan Dass.
3. Mr. Dhruv Singhal
S/o Sh. Harish Singhal & Smt. Poonam Singhal
4. Mr. Ansh Singhal
S/o Sh. Harish Singhal & Smt. Poonam Singhal
2 to 4 are R/o 315, Mahesh Nagar
Ambala Cantt, Ambala, Haryana.
5. Smt. Anuradha Singhal
Page No. 1/11
SCC No. 26/19
Pawan Kumar Aggarwal & Ors. Vs. State & Ors.
Date of Decision: 17.09.2019
W/o Sh. Rajesh Kumar Singhal
D/o Late Mr. Shiv Charan Dass
R/o 97, Sainik Vihar, Pitampura
2nd Floor, Delhi110034.
6. HDFC Bank (through its Manager)
Asaf Ali Road, New Delhi110002.
7. Bank of India (through its Manager)
Asaf Ali Road, New Delhi110002.
8. National Securities Depository Limited
Client ID10016768, 11537286 & 10105526
Maintained by M/s Alankit Assignments Ltd.,
Situated at IE/13, Alankit Heights
Alankit House, Jhandewalan Extension
Delhi110055.
...Respondents
Petition No. SCC26/19
Petition for Issuance of succession
certificate under Section
372 Indian Succession Act.
Date of Institution 25.02.2019
Date of Final 17.09.2019
Arguments
Date of Final Order 17.09.2019
Final Order Petition Allowed
JUDGMENT
1. Vide this judgment, I shall dispose off the petition filed under section 372 of the Indian Succession Act, 1925 for obtaining succession certificate in respect of investments/debts/securities etc of Late Mr. Shiv Charan @ Shiv Charan Dass Aggarwal @ Shiv Page No. 2/11 SCC No. 26/19 Pawan Kumar Aggarwal & Ors. Vs. State & Ors.
Date of Decision: 17.09.2019 Charan Dass Agarwal (hereinafter referred as "the deceased").
2. The relevant facts for disposal of the present petition are that the deceased Mr. Shiv Charan @ Shiv Charan Dass Aggarwal @ Shiv Charan Dass Agarwal has expired on 14.10.2018. The deceased was the father of all the three petitioners. It is further pleaded that the deceased had not executed any will and thus there is no impediment in grant of succession certificate in respect of above said debts, securities and insurance policies. Hence, the present petition has been filed by the petitioner for issuing succession certificate regarding all the debts/securities of the deceased.
3. General public was served through publication in daily newspaper 'Vir Arjun' dated 02.04.2019, but none appeared from general public to oppose or contest the present petition.
4. The report regarding legal heirs of the deceased has been filed on behalf of Sh. Prem Chand, Executive Magistrate, Saraswati Vihar, Delhi. As per the said report, the following are the legal heirs of the deceased: S. No. Name Relations
1. Pawan Kumar Aggarwal Son
2. Ajay Gupta Son
3. Neeraj Gupta Son
4. Anuradha Gupta Daughter
5. Dhruv Singhal Grandson
6. Ansh Singhal Grandson
5. The petitioners examined the petitioner no. 1 Sh.
Page No. 3/11 SCC No. 26/19Pawan Kumar Aggarwal & Ors. Vs. State & Ors.
Date of Decision: 17.09.2019 Pawan Kumar Aggarwal as PW1 vide affidavit Ex. PW1/1. He has relied upon the following documents: S. No. Details of documents Exhibited
1. Death certificate of Ex. PW1/A the deceased
2. Copy of death Ex. PW1/B certificate of Poonam Singhal
3. Death certificate of Ex. PW1/C (Colly) Smt. Manohari Devi, Sh. Mithan Lal and Smt. Savitri Devi
4. Copy of his aadhar Ex. PW1/D card
6. The petitioners further examined the petitioner no. 2 Sh. Ajay Gupta vide affidavit Ex. PW2/1. He has relied upon the copy of his aadhar card (Ex. PW2/A) as well as documents already exhibited by the PW1.
7. The petitioners further examined the petitioner no. 3 Sh. Neeraj Gupta vide affidavit Ex. PW3/1. He has relied upon the copy of his aadhar card (Ex. PW3/A) as well as documents already exhibited by the PW1.
8. The petitioners further examined Sh. Pramod Kumar, Deputy Manager, HDFC Bank, Asaf Ali Road as RW1. He has brought the statement of saving account bearing no. 05981330008523 of the deceased Mr. Shiv Charan Dass Aggarwal which was exhibited as Ex. RW1/A (Colly). As per record, there is a total sum of Rs. 61,331/.
Page No. 4/11 SCC No. 26/19Pawan Kumar Aggarwal & Ors. Vs. State & Ors.
Date of Decision: 17.09.2019
9. The petitioners further examined Sh. Narender Bhushan, Officer, Bank of India, Asaf Ali Road as RW2. He has brought the statement of saving account bearing no. 600110110000186 of Mr. Shiv Charan Dass Aggarwal which was exhibited as Ex. RW2/A. As per record, there is a total sum of Rs. 13,60,078.57/.
10. The petitioners further examined Sh. Rajeev Kumar, Senior Executive of M/s Alankit Assignment Limited as RW3. He has brought the record of client master data having Client ID No. 10105526 of Mr. Shiv Charan Dass Aggarwal along with holding valuation statement as on 06.07.2019 which was exhibited as Ex. RW3/A (Colly, 4 pages).
11. The petitioners further examined the respondent no. 3 Sh. Dhruv Singal as RW4, respondent no. 4 Sh. Ansh Singal as RW5 and respondent no. 5 Smt. Anuradha Gupta @ Singhal as RW6. They all have tendered their no objections vide affidavit Ex. RW4/A, Ex. RW5/A and Ex. RW6/A. They all have deposed that they have no objections, if the succession certificate be issued in favour of all the three petitioners.
12. The petitioners did not examine any other witness and vide order dated 13.09.2019, petitioner's evidence was closed.
13. I have heard the learned counsel for the petitioner and perused the material available on record.
14. Considering the above stated facts, this Court is of the opinion that there is no impediment in grant of Succession Certificate in respect of following debts/securities of the deceased Page No. 5/11 SCC No. 26/19 Pawan Kumar Aggarwal & Ors. Vs. State & Ors.
Date of Decision: 17.09.2019 Late Mr. Shiv Charan @ Shiv Charan Dass Aggarwal @ Shiv Charan Dass Agarwal in favour of his aforementioned legal heirs:
S. Bank's Name A/C No. Type Amount No. of A/C
1. HDFC Bank, Asaf 05981330008523 Saving Rs. 61,331/ Ali Road, Delhi02.
2. Bank of India, Asaf 600110110000186 Saving Rs.
Ali Road, Delhi02. 13,60,078.57/ AND S. Name of Client ISIN ISIN Description Rate (in No. Company ID Rs.)
1. M/s Alankit 10105 INE674 ADITYABIRLA CAPITAL 92.55 Assignment 526 K01013 LIMITED EQ Limited
2. M/s Alankit 10105 INE135 AGRO DUTCH INDUSTRIES 1.00 Assignment 526 B01014 LTD EQ Limited
3. M/s Alankit 10105 INE523 AKSH OPTIFIBRE LIMITED 12.05 Assignment 526 B01011 EQ Limited
4. M/s Alankit 10105 INE438 APOLLO TYRES LIMITED 195.30 Assignment 526 A01022 EQ Limited
5. M/s Alankit 10105 INE926 ASIAN HOTELS (EAST) 189.40 Assignment 526 K01101 LIMITED EQ Limited 7
6. M/s Alankit 10105 INE363 ASIAN HOTELS (NORTH) 128.65 Assignment 526 A01022 LIMITED EQ Limited
7. M/s Alankit 10105 INE915 ASIAN HOTELS (WEST) 327.30 Assignment 526 K01010 LIMITED EQ Limited
8. M/s Alankit 10105 INE028 BANK OF BARODA EQ 130.45 Assignment 526 A01039 Limited Page No. 6/11 SCC No. 26/19 Pawan Kumar Aggarwal & Ors. Vs. State & Ors.
Date of Decision: 17.09.2019
9. M/s Alankit 10105 INE522F COAL INDIA LTD. EQ 241.90 Assignment 526 01014 Limited
10. M/s Alankit 10105 INE145E CRAVATEX LIMITED EQ 390 Assignment 526 01017 Limited 11. M/s Alankit 10105 INE498 DCM LTD EQ 31 Assignment 526 A01018 Limited
12. M/s Alankit 10105 INE08K DCM NOUVELLE LIMITED 10 Assignment 526 P01019 EQ Limited
13. M/s Alankit 10105 INIE843 DCM SHRIRAM 180.40 Assignment 526 D01019 INDUSTRIES LIMITED EQ Limited
14. M/s Alankit 10105 INE499 DCM SHRIRAM LIMITED 572.45 Assignment 526 A01024 EQ Limited
15. M/s Alankit 10105 INE275I DELHI STOCK EXHCNAGE 1 Assignment 526 01021 LIMITED EQ Limited
16. M/s Alankit 10105 INE089 DR. REDDY'S 2600.95 Assignment 526 A01023 LABORATORIES LIMITED Limited
17. M/s Alankit 10105 INE042 ESCORTS LIMITED EQ 541.20 Assignment 526 A01014 Limited
18. M/s Alankit 10105 INE282 ESSAR PORTS LIMITED EQ 10 Assignment 526 A01032 Limited
19. M/s Alankit 10105 INE122 ESSAR SHIPPING LIMITED 8.60 Assignment 526 M01019 EQ Limited
20. M/s Alankit 10105 INE828 FACOR ALLOYS LIMITED 1.31 Assignment 526 G01013 EQ Limited
21. M/s Alankit 10105 INE912 FERRO ALLOYS 3.10 Assignment 526 A01026 CORPORATION LIMITED Limited EQ
22. M/s Alankit 10105 INE047 GRASIM INDUSTRIES 927.05 Assignment 526 A01021 LIMITED EQ Page No. 7/11 SCC No. 26/19 Pawan Kumar Aggarwal & Ors. Vs. State & Ors.
Date of Decision: 17.09.2019 Limited
23. M/s Alankit 10105 INE113 GUJARAT NARMADA 240.25 Assignment 526 A01013 VALLEY FERT. AND CHEM.
Limited LIMITED EQ
24. M/s Alankit 10105 INE419 HAZIRA CARGO TERMINAL 10 Assignment 526 V01010 LIMITED EQ Limited
25. M/s Alankit 10105 INE549 HINDUSTAN 11.50 Assignment 526 A01026 CONSTRUCTION CO. LTD.
Limited EQ
26. M/s Alankit 10105 INE039 IFCI LIMITED EQ 9.10
Assignment 526 A01025
Limited
27. M/s Alankit 10105 INE039 JAYKAY ENTERPRISES 4.45
Assignment 526 A01025 LIMITED EQ
Limited
28. M/s Alankit 10105 INE945 JCT LIMITED EQ 1.11
Assignment 526 A01026
Limited
29. M/s Alankit 10105 INE907 KALYANI STEELS LIMITED 203.30 Assignment 526 A01026 EQ Limited
30. M/s Alankit 10105 INE498L L AND T FINANCE 124.05 Assignment 526 01015 HOLDINGS LIMITED Limited
31. M/s Alankit 10105 INE103 MANGALORE REFINERY 59.60 Assignment 526 A01014 AND PETROCHEMICAL Limited LTD.
32. M/s Alankit 10105 INE136 MOHAN MEAKIN LIMITED 5 Assignment 526 D01018 EQ Limited
33. M/s Alankit 10105 INE490 MOIL LIMITED EQ 153.95 Assignment 526 G01020 Limited
34. M/s Alankit 10105 INE584 NMDC LIMITED EQ 110.60 Assignment 526 A01023 Limited
35. M/s Alankit 10105 INE733E NTPC LIMITED, SR548.49, 12.95 Assignment 526 07JP6 25MR25, FV Rs. 12.5/ Limited Page No. 8/11 SCC No. 26/19 Pawan Kumar Aggarwal & Ors. Vs. State & Ors.
Date of Decision: 17.09.2019
36. M/s Alankit 10105 INE213 OIL AND NATURAL GAS 161.50 Assignment 526 A01029 CORPORATION LIMTIED Limited EQ
37. M/s Alankit 10105 INE142 OSWAL AGRO MILLS 6.55 Assignment 526 A01012 LIMITED EQ Limited
38. M/s Alankit 10105 INE142 OSWAL CHEMICALS AND 12.70 Assignment 526 A01010 FETILIZERS LIMITED EQ Limited
39. M/s Alankit 10105 INE818 PASUPATI ACRYLONE 16.05 Assignment 526 B01023 LIMITED EQ Limited
40. M/s Alankit 10105 INE122J PIRAMAL PHYTOCARE 25.05 Assignment 526 01015 LIMITED EQ Limited
41. M/s Alankit 10105 INE701 PUNJ LLYOD LIMITED EQ 1.45 Assignment 526 B01021 Limited
42. M/s Alankit 10105 INE013 RELIANCE CAPITAL 62.20 Assignment 526 A01015 LIMITED EQ Limited
43. M/s Alankit 10105 INE330 RELIANCE 1.55 Assignment 526 H01018 COMMUNICATIONS Limited LIMITED EQ
44. M/s Alankit 10105 INE217 RELIANCE HOME FINANCE 13.20 Assignment 526 K01011 LIMTIED EQ Limited
45. M/s Alankit 10105 INE002 RELIANCE INDUSTRIES 1263.35 Assignment 526 A01018 LIMITED EQ Limited
46. M/s Alankit 10105 INE614 RELIANCE POWER 4.15 Assignment 526 G01033 LIMITED EQ Limited
47. M/s Alankit 10105 INE369 SALAYA BULK TERMINALS 10 Assignment 526 V01017 LIMITED EQ Limited
48. M/s Alankit 10105 INE147 SOUTHERN 21.90 Assignment 526 A01011 PETROCHEMICAL Limited INDUSTRIES CORPORATION LIMITED EQ Page No. 9/11 SCC No. 26/19 Pawan Kumar Aggarwal & Ors. Vs. State & Ors.
Date of Decision: 17.09.2019
49. M/s Alankit 10105 INE376 SPENTEX INDUSTRIES .90 Assignment 526 C01020 LIMITED EQ Limited
50. M/s Alankit 10105 INE647 SRF LIMITED EQ 2982.05 Assignment 526 A01010 Limited
51. M/s Alankit 10105 INE114 STEEL AUTHORITY OF 48.35 Assignment 526 A01011 INDIA LIMITED EQ Limited
52. M/s Alankit 10105 INE926 STEEL TUBES OF INDIA 10 Assignment 526 A01018 LIMITED EQ Limited
53. M/s Alankit 10105 INE044 SUN PHARMACEUTICAL 375.25 Assignment 526 A01036 INDUSTRIES LTD, EQ Limited
54. M/s Alankit 10105 INE667 SYNDICATE BANK EQ 40.70 Assignment 526 A01018 Limited
55. M/s Alankit 10105 INE192 TATA GLOBAL BEVERAGES 266.60 Assignment 526 A01025 LIMITED EQ Limited
56. M/s Alankit 10105 INE155 TATA MOTORS LIMITED 160.20 Assignment 526 A01022 EQ Limited
57. M/s Alankit 10105 IN9081 TATA STEEL LIMITED EQ, 61.15 Assignment 526 A01010 PP FV Rs. 2.504/ Limited
58. M/s Alankit 10105 INE081 TATA STEEL LIMITED EQ 478.35 Assignment 526 A01012 Limited
59. M/s Alankit 10105 INE109 THE SHIPPING 32.30 Assignment 526 A01011 CORPORATION OF INDIA Limited LIMITED EQ
60. M/s Alankit 10105 INE245 THE TATA POWER 70.60 Assignment 526 A01021 COMPANY LIMITED EQ Limited
61. M/s Alankit 10105 INE064 TRIDENT LIMITED EQ 61.80 Assignment 526 C01014 Limited
62. M/s Alankit 10105 INE474I TULSI EXTRUSIONS .50 Assignment 526 01012 LIMITED EQ Page No. 10/11 SCC No. 26/19 Pawan Kumar Aggarwal & Ors. Vs. State & Ors.
Date of Decision: 17.09.2019 Limited
63. M/s Alankit 10105 INE240 USHA MARTIN 1.85 Assignment 526 C01028 EDUCATION AND Limited SOLUTIONS LIMITED EQ
64. M/s Alankit 10105 INE228 USHA MARTIN LIMITED 30.60 Assignment 526 A01035 EQ Limited
65. M/s Alankit 10105 INE463 VADINAR OIL TERMINAL 10 Assignment 526 G01019 LIMITED EQ Limited
66. M/s Alankit 10105 INE893I VASCON ENGINEERS 15.20 Assignment 526 01013 LIMITED EQ Limited
15. Accordingly, Succession Certificate regarding the aforesaid amount of deceased Late Mr. Shiv Charan @ Shiv Charan Dass Aggarwal @ Shiv Charan Dass Agarwal is ordered to be issued in favour of the petitioner Sh. Pawan Kumar Aggarwal on furnishing of an Indemnity Bond of the same value with one surety of like amount within one month from today. Petitioner is also directed to file the Court Fees for issuance of succession certificate on the basis of the market value of the share on the date of judgment. SUNIL Digitally signed by SUNIL KUMAR KUMAR SHARMA Date: 2019.09.24 SHARMA 16:05:56 +0530 Announced in the open court (SUNIL KUMAR SHARMA) on 17th day of September 2019 ACJcumCCJcumARC (NW) (This judgment contains 11 pages and each page Rohini Courts, Delhi has been signed by me) Page No. 11/11